Supreme Court GST Judgments — 2023

5 judgments, newest first.

Vardan Associates PVT. LTD vs. Assistant Commissioner Of State Tax Central Section & Ors

CIVIL APPEAL No. 8302/2023Supreme Court31 Oct 2023

Bench: AHSANUDDIN AMANULLAH, HIMA KOHLI

The State Of Telangana & Ors vs. M/S Tirumala Constructions

CIVIL APPEAL No. 1628/2023Supreme Court20 Oct 2023

Bench: ARAVIND KUMAR, S. RAVINDRA BHAT

The State Of Gujarat Etc vs. Choodamani Parmeshwaran Iyer & Anr. Etc

CRIMINAL APPEAL No. 1963/2023Supreme Court17 Jul 2023

Bench: PRASHANT KUMAR MISHRA, J.B. PARDIWALA

Union Of INDIA And Ors vs. Cosmo Films Limited

CIVIL APPEAL No. 290/2023Supreme Court28 Apr 2023

Bench: S. RAVINDRA BHAT, DIPANKAR DATTA

The State Of Goa vs. Summit Online Trade Solutions (P) LTD & Ors

CIVIL APPEAL No. 1700/2023Supreme Court14 Mar 2023

Bench: S. RAVINDRA BHAT, DIPANKAR DATTA

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