Supreme Court GST Judgments — 2024

2 judgments, newest first.

Chief Commissioner Of Central Goods And Service Tax & Ors vs. M/S Safari Retreats Private LTD. & Ors

CIVIL APPEAL No. 2948/2023Supreme Court03 Oct 2024

Bench: ABHAY S. OKA, SANJAY KAROL

The State Of Gujarat & Anr vs. Paresh Nathalal Chauhan

CIVIL APPEAL No. 4618/2024Supreme Court12 Mar 2024

Bench: ARAVIND KUMAR, PAMIDIGHANTAM SRI NARASIMHA

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