BharatTaxGST

Supreme Court GST Judgments — 2025

5 judgments, newest first.

The State Of Karnataka & Anr vs. Taghar Vasudeva Ambrish & Anr

CIVIL APPEAL No. 7846/2023Supreme Court04 Dec 2025

Bench: J.B. PARDIWALA, K.V. VISWANATHAN

M/S Armour Security (INDIA) LTD vs. Commissioner, CGST, Delhi East Commissionerate & Anr

SPECIAL LEAVE PETITION (CIVIL) No. 6092/2025Supreme Court14 Aug 2025

Bench: J.B. PARDIWALA, R MAHADEVAN

Kesari Nandan Mobile vs. Office Of Assistant Commissioner Of State Tax (2), Enforcement Division – 5

CIVIL APPEAL No. 9543/2025Supreme Court14 Aug 2025

Bench: DIPANKAR DATTA, AUGUSTINE GEORGE MASIH

M/S Asp Traders vs. State Of Uttar Pradesh & Ors

CIVIL APPEAL No. 9764/2025Supreme Court24 Jul 2025

Bench: J.B. PARDIWALA, R MAHADEVAN

Radhika Agarwal vs. Union Of INDIA And Others

WRIT PETITION (CRIMINAL) No. 336/2018 | Direction Issue : Matter to be listed for final hearing and disposal.Supreme Court27 Feb 2025

Bench: SANJIV KHANNA, M.M. SUNDRESH, BELA M. TRIVEDI

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