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Supreme Court GST Judgments — 2026

1 judgments, newest first.

Union Of INDIA vs. Sunil Biyani

CRIMINAL APPEAL No. 3795/2026Supreme Court12 Aug 2026

Bench: DIPANKAR DATTA, SHEEL NAGU

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Judgment texts are public records of the courts that decided them and are reproduced for reference. Verify against the court's own copy before relying on one.

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