Supreme Court GST Judgments — 2022

8 judgments, newest first.

Ratnambar Kaushik vs. Union Of INDIA

SPECIAL LEAVE TO PETITION (CRIMINAL)... No. 10319/2022Supreme Court05 Dec 2022

Bench: HIMA KOHLI, A.S. BOPANNA

M/S Hero Motocorp LTD vs. Union Of INDIA & Ors

CIVIL APPEAL No. 7405/2022Supreme Court17 Oct 2022

Bench: BHUSHAN RAMKRISHNA GAVAI, B.V. NAGARATHNA

Union Of INDIA & Others vs. Bharat Forge LTD. & Another

CIVIL APPEAL No. 5294/2022Supreme Court16 Aug 2022

Bench: HRISHIKESH ROY, K.M. JOSEPH

All INDIA Haj Umrah Tour Organizer Association Mumbai vs. Union Of INDIA & Ors

WRIT PETITION (CIVIL) No. 755/2020Supreme Court26 Jul 2022

Bench: A.M. KHANWILKAR, ABHAY S. OKA, C.T. RAVIKUMAR

Union Of INDIA Etc vs. The United Planters Association Of Southern INDIA Etc. & Ors

TRANSFER PETITION (CIVIL) No. 884/2016Supreme Court11 Jul 2022

Bench: VIKRAM NATH, DINESH MAHESHWARI

Union Of INDIA & Anr vs. M/S Mohit Minerals PVT. LTD. Through Director

CIVIL APPEAL No. 1390/2022Supreme Court19 May 2022

Bench: D.Y. CHANDRACHUD, SURYA KANT, VIKRAM NATH

Union Of INDIA & Ors vs. M/S. Willowood Chemicals PVT. LTD. & Anr

CIVIL APPEAL No. 2995/2022Supreme Court19 Apr 2022

Bench: UDAY UMESH LALIT, S. RAVINDRA BHAT

State Of Karnataka & Anr. Etc vs. State Of Meghalaya & Anr. Etc

CIVIL APPEAL No. 10466/2011Supreme Court23 Mar 2022

Bench: M.R. SHAH, B.V. NAGARATHNA

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