Supreme Court GST Judgments — 2021

4 judgments, newest first.

Union Of INDIA vs. Bharti Airtel LTD. & Ors

CIVIL APPEAL No. 6520/2021Supreme Court28 Oct 2021

Bench: A.M. KHANWILKAR, DINESH MAHESHWARI

Union Of INDIA & Ors vs. Vkc Footsteps INDIA PVT LTD

CIVIL APPEAL No. 4810/2021Supreme Court13 Sept 2021

Bench: D.Y. CHANDRACHUD, M.R. SHAH

The Assistant Commissioner Of State Tax And Others vs. M/S. Commercial Steel Limited

CIVIL APPEAL No. 5121/2021Supreme Court03 Sept 2021

Bench: VIKRAM NATH, HIMA KOHLI, D.Y. CHANDRACHUD

M/S Radha Krishan Industries vs. State Of Himachal Pradesh & Ors

CIVIL APPEAL No. 1155/2021Supreme Court20 Apr 2021

Bench: D.Y. CHANDRACHUD, M.R. SHAH

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