Sikkim High Court GST Judgments — 2025

6 judgments, newest first.

Union Of INDIA And Ors vs. Sicpa INDIA Private Limited And Ano

WA/2/2025HC Sikkim05 Sept 2025

Bench: HON'BLE THE CHIEF JUSTICE SHRI BISWANATH SOMADDER,HON'BLE MR. JUSTICE BHASKAR RAJ PRADHAN

Swadhi Health Management LLP And Anr vs. State Of Sikkim And Ors

WP(C)/4/2023HC Sikkim29 Aug 2025

Bench: HON'BLE MRS. JUSTICE MEENAKSHI MADAN RAI

Zydus Wellness-Sikkim vs. Assistant Commissioner, CGST And Ors

WP(C)/10/2024HC Sikkim11 Aug 2025

Bench: HON'BLE MRS. JUSTICE MEENAKSHI MADAN RAI

Sicpa INDIA Private Limited And Anr vs. Union Of INDIA And Ors

WP(C)/54/2023HC Sikkim10 Jun 2025

Bench: HON'BLE MRS. JUSTICE MEENAKSHI MADAN RAI

M/S A2Z Infra Engineering LTD vs. Union Of INDIA And Ors

WP(C)/25/2024HC Sikkim11 Apr 2025

Bench: HON'BLE MR. JUSTICE BHASKAR RAJ PRADHAN

M/S Torrent Pharmaceuticals LTD. (Unit Iii) (Erstwhile Unichem Laboratories LTD.) vs. Union Of INDIA And Ors

WP(C)/55/2023HC Sikkim02 Apr 2025

Bench: HON'BLE MR. JUSTICE BHASKAR RAJ PRADHAN

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