BharatTaxGST

Sikkim High Court GST Judgments — 2024

4 judgments, newest first.

M/S Sicpa INDIA Private Limited And Ano vs. Union Of INDIA And Ors

WA/1/2024HC Sikkim28 May 2024

Bench: HON'BLE THE CHIEF JUSTICE SHRI BISWANATH SOMADDER,HON'BLE MRS. JUSTICE MEENAKSHI MADAN RAI

Record only

M/S M. G. Contractors PVT. LTD vs. Union Of INDIA

Arb.A./2/2022HC Sikkim28 May 2024

Bench: HON'BLE THE CHIEF JUSTICE SHRI BISWANATH SOMADDER,HON'BLE MR. JUSTICE BHASKAR RAJ PRADHAN

Union Of INDIA vs. M/S Mg Contractors PVT.LTD

Arb.A./1/2022HC Sikkim28 May 2024

Bench: HON'BLE THE CHIEF JUSTICE SHRI BISWANATH SOMADDER,HON'BLE MR. JUSTICE BHASKAR RAJ PRADHAN

Glen Mark Pharmaceuticals Limited vs. Union Of INDIA And Ors

WP(C)/2/2023HC Sikkim06 May 2024

Bench: HON'BLE MR. JUSTICE BHASKAR RAJ PRADHAN

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