Sikkim High Court GST Judgments — 2026

4 judgments, newest first.

Lupin Limited vs. Union Of INDIA And Ors

WP(C)/24/2025HC Sikkim23 Sept 2026

Bench: HON'BLE THE CHIEF JUSTICE MR. A. MUHAMED MUSTAQUE

Cipla Limited vs. Union Of INDIA And Ors

WP(C)/38/2023HC Sikkim21 Aug 2026

Bench: HON'BLE THE CHIEF JUSTICE MR. A. MUHAMED MUSTAQUE

Kamal Kumar Agarwal vs. The Superintendent, Gangtok Zone I, Gangtok CGST And Cx Division And Ors

WP(C)/1/2025HC Sikkim19 Aug 2026

Bench: HON'BLE THE CHIEF JUSTICE MR. A. MUHAMED MUSTAQUE

Mrs. Bimla Devi vs. The Chief Commissioner Of CGST And Cx And Ors

WP(C)/10/2023HC Sikkim08 Apr 2026

Bench: HON'BLE THE CHIEF JUSTICE MR. A. MUHAMED MUSTAQUE