Orissa High Court GST Judgments — 2011

2 judgments.

• Bhusan Power And Steel v. State And Ors.

  Record only

  WP(C)/27427/2011·2 Dec 2011

• M/S.Prakash Store v. Commnr.Of Sales Tax

  Record only

  WP(C)/22588/2010·20 Jan 2011