M/S.Prakash Store v. Commnr.Of Sales Tax
- Court
- Orissa High Court
- Case number
- WP(C)/22588/2010
- Date of judgment
- 20 Jan 2011
- Bench
- MR. JUSTICE V.G.GOPALA GOWDA(CJ,MR. JUSTICE B.N.MAHAPATRA
- Petitioner
- M/S.PRAKASH STORE
- Respondent
- COMMNR.OF SALES TAX
- CNR
- ODHC010204892010
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Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.