Bhusan Power And Steel v. State And Ors.

Court: Orissa High Court
Case number: WP(C)/27427/2011
Date of judgment: 2 Dec 2011
Bench: MR. JUSTICE V.G.GOPALA GOWDA(CJ,MR. JUSTICE B.N.MAHAPATRA
Petitioner: BHUSAN POWER and STEEL
Respondent: STATE and ORS.
CNR: ODHC010289202011

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