Delhi High Court GST Judgments — 2010

5 judgments.

• Havell'S INDIA LTD. v. The Commissioner Of Value Added Tax & Anr.

  Record only

  ST.APPL./3/2008·19 Apr 2010

• Havell'S INDIA LTD. v. The Commissioner Value Added Tax & Anr.

  Record only

  ST.APPL./4/2008·19 Apr 2010

• Havell'S INDIA LTD. v. The Commissioner Value Added Tax & Anr.

  Record only

  ST.APPL./5/2008·19 Apr 2010

• Havell'S INDIA LTD. v. The Commissioner Value Added Tax &Anr.

  Record only

  ST.APPL./7/2008·19 Apr 2010

• Havell'S INDIA LTD. v. The Commissioner Of Value Added Tax

  Record only

  ST.APPL./6/2008·19 Apr 2010