Havell'S INDIA LTD. v. The Commissioner Value Added Tax & Anr.

Court: Delhi High Court
Case number: ST.APPL./5/2008
Date of judgment: 19 Apr 2010
Bench: HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
Petitioner: HAVELL'S INDIA LTD.
Respondent: THE COMMISSIONER VALUE ADDED TAX & ANR.
CNR: DLHC010499462008

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