Havell'S INDIA LTD. v. The Commissioner Value Added Tax &Anr.
- Court
- Delhi High Court
- Case number
- ST.APPL./7/2008
- Date of judgment
- 19 Apr 2010
- Bench
- HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
- Petitioner
- HAVELL'S INDIA LTD.
- Respondent
- THE COMMISSIONER VALUE ADDED TAX &ANR.
- CNR
- DLHC010499532008
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Reproduced from the public record of the Delhi High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.