Chhattisgarh High Court GST Judgments — 2009

13 judgments.

• United INDIA Insurance Co.LTD. v. Manthirdas And 4 Ors.

  Record only

  MAC/670/2008·10 May 2009

• United INDIA Insurance Co.LTD. v. Brijmohan And 5 Ors.

  Record only

  MAC/671/2008·10 May 2009

• United INDIA Insurance Co. LTD. v. Deodas And 3 Ors.

  Record only

  MAC/673/2008·10 May 2009

• United INDIA Insurance Co. LTD. v. Chanduram And 3 Ors.

  Record only

  MAC/672/2008·10 May 2009

• United INDIA Insurance Co .LTD. v. Smt. Kera Bai And Ors.

  Record only

  MAC/659/2008·10 May 2009

• United INDIA Insurance Co. LTD. v. Sohadra Bai And 3 Ors.

  Record only

  MAC/668/2008·10 May 2009

• United INDIA Insurance Co. LTD. v. Torandas And Ors.

  Record only

  MAC/657/2008·10 May 2009

• United INDIA Insurance Co. LTD. v. Smt. Ganeshiya Bai And 3 Ors.

  Record only

  MAC/667/2008·10 May 2009

• United INDIA Insurance Co. LTD. v. Rajesh Bharti And Ors.

  Record only

  MAC/687/2008·10 May 2009

• United INDIA Insurance Co.LTD. v. Santoshi Bai And Ors.

  Record only

  MAC/658/2008·10 May 2009

• United INDIA Insurance Co. LTD. v. Anjani Bai And 3 Ors.

  Record only

  MAC/669/2008·10 May 2009

• United INDIA Insurance Co.LTD. v. Smt. Vimla Devi And 3 Ors.

  Record only

  MAC/674/2008·10 May 2009

• United INDIA Insurance Co.LTD. v. Jaiprakash And 3 Ors.

  Record only

  MAC/675/2008·10 May 2009