United INDIA Insurance Co .LTD. v. Smt. Kera Bai And Ors.

Court: Chhattisgarh High Court
Case number: MAC/659/2008
Date of judgment: 10 May 2009
Bench: HON'BLE SHRI JUSTICE NAWAL KISHORE AGARWAL
Petitioner: UNITED INDIA INSURANCE CO .LTD.
Respondent: SMT. KERA BAI and ORS.
CNR: CGHC010126092008

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