United INDIA Insurance Co. LTD. v. Sohadra Bai And 3 Ors.

Court: Chhattisgarh High Court
Case number: MAC/668/2008
Date of judgment: 10 May 2009
Bench: HON'BLE SHRI JUSTICE NAWAL KISHORE AGARWAL
Petitioner: UNITED INDIA INSURANCE CO. LTD.
Respondent: SOHADRA BAI and 3 ORS.
CNR: CGHC010126122008

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