United INDIA Insurance Co. LTD. v. Rajesh Bharti And Ors.
Original PDF →MAC/687/2008HC ChhattisgarhGSTCNR CGHC01002534200810 May 2009Bench: HON'BLE SHRI JUSTICE NAWAL KISHORE AGARWAL
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Reproduced from the public record of the Chhattisgarh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.