Jharkhand High Court GST Judgments — 2014

3 judgments.

• Triveni Engicons PVT LTD Through Its Director Govind Prasad Agrawal v. Water Resources Departement

  Record only

  WPC/2629/2013·23 Jul 2014

• Ms Misrilall Jain And Sons Through Its Partner Sri Ashok Kumar Jain v. Union Of INDIA Through The Secretary Ministry Of Mines And Geology And Ors

  Record only

  WPC/2372/2013·25 Feb 2014

• Ms Misrilall Jain And Sons Through Its Partner Sri Ashok Kumar Jain v. Union Of INDIA Through The Secretary Ministry Of Mines And Geology And Ors

  Record only

  WPC/2364/2013·25 Feb 2014