Ms Misrilall Jain And Sons Through Its Partner Sri Ashok Kumar Jain v. Union Of INDIA Through The Secretary Ministry Of Mines And Geology And Ors
- Court
- Jharkhand High Court
- Case number
- WPC/2372/2013
- Date of judgment
- 25 Feb 2014
- Bench
- HON'BLE THE CHIEF JUSTICE(R. BANUMATHI),HON'BLE MR. JUSTICE S.CHANDRASHEKHAR
- Petitioner
- MS MISRILALL JAIN AND SONS THROUGH ITS PARTNER SRI ASHOK KUMAR JAIN
- Respondent
- Union Of India Through The Secretary Ministry Of Mines And Geology And Ors
- CNR
- JHHC010021172013
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.