Triveni Engicons PVT LTD Through Its Director Govind Prasad Agrawal v. Water Resources Departement
- Court
- Jharkhand High Court
- Case number
- WPC/2629/2013
- Date of judgment
- 23 Jul 2014
- Bench
- HON'BLE THE CHIEF JUSTICE(R. BANUMATHI),HON'BLE MR. JUSTICE S.CHANDRASHEKHAR
- Petitioner
- TRIVENI ENGICONS PVT LTD THROUGH ITS DIRECTOR GOVIND PRASAD AGRAWAL
- Respondent
- Water Resources Departement
- CNR
- JHHC010196242013
Judgment text not available yet
This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.
Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.