Home High Courts Search Income Tax →

Home/High Courts/Gauhati High Court/2013

Gauhati High Court GST Judgments — 2013

1 judgments.

M/S Shree Industrial Enterprises v. The State Of Assam And Ors
Record only
WP(C)/5954/2009·24 Nov 2013

← 2011 2017 →

BharatTaxGST

GST writ petitions and appeals decided by the High Courts of India, collected from the eCourts judgment service.

Browse

All High Courts
Search judgments

Income tax

bharattax.net
ITAT judgments
Landmark cases
Income-tax sections

© 2026 BharatTax. Judgment texts are public records of the courts that decided them and are reproduced for reference. This site is not legal advice; verify any judgment against the court's own copy before relying on it.