Punjab and Haryana High Court GST Judgments — 2007

3 judgments.

• M/S Goyal Trading Co. v. Excise And Taxation Officer And Ors.

  Record only

  CWP/18307/2006·11 Oct 2007

• M/S Crown Steel Industries v. Excise And Taxation Officer And Ors.

  Record only

  CWP/18306/2006·11 Oct 2007

• M/S Abhishek Inds. v. Excise And Taxation Officer

  Record only

  CWP/18285/2006·11 Oct 2007