M/S Crown Steel Industries v. Excise And Taxation Officer And Ors.

Court: Punjab and Haryana High Court
Case number: CWP/18306/2006
Date of judgment: 11 Oct 2007
Bench: MR. JUSTICE M.M. KUMAR,MR. JUSTICE AJAY KUMAR MITTAL
Petitioner: M/S CROWN STEEL INDUSTRIES
Respondent: EXCISE AND TAXATION OFFICER AND ORS.
CNR: PHHC010566072006

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