Gujarat High Court GST Judgments — 2008

45 judgments.

• Shiv Sagar Seva Sangh v. State Of Gujarat Thr' Its Secretary

  Record only

  SCA/19724/2006·29 Dec 2008

• Pareshbhai V.Patel v. State Of Gujarat Thro'Secretary

  Record only

  SCA/25393/2006·29 Dec 2008

• Scorpio Enterprises v. State Of Gujarat Thr' Its Secretary

  Record only

  SCA/19727/2006·29 Dec 2008

• Mahagujarat Gramodyog Maha Sangh Deleted As Per Order v. State Of Gujarat Thr' Its Secretary

  Record only

  SCA/19723/2006·29 Dec 2008

• Ghanshyam P. Surani v. The State Of Gujarat Thro'Secretary

  Record only

  SCA/4751/2007·29 Dec 2008

• Kanaiyalal Sunderdas Ahuja v. The State Of Gujarat Thro' Secretary

  Record only

  SCA/4746/2007·29 Dec 2008

• Chandrakant Nandbhai Soni v. State Of Gujarat Thr' Secretary

  Record only

  SCA/24862/2006·29 Dec 2008

• Meghjibhai Narshibhai Prajapati v. The State Of Gujarat Thro' Secretary

  Record only

  SCA/25021/2006·29 Dec 2008

• Kishorbhai Bhanjibhai Vachhani v. The State Of Gujarat Thro' Secretary

  Record only

  SCA/26575/2006·29 Dec 2008

• Sangitaben Sunilkumar Soni v. State Of Gujarat Thro'Secretary

  Record only

  SCA/25394/2006·29 Dec 2008

• Grishma Hitesh Dhanesha v. The State Of Gujarat Thro' Secretary

  Record only

  SCA/24812/2006·29 Dec 2008

• Neelaben M.Soni v. State Of Gujarat Thr' Secretary

  Record only

  SCA/24807/2006·29 Dec 2008

• Chamak Paint Industries v. State Of Gujarat Thr' Its Secretary

  Record only

  SCA/19726/2006·29 Dec 2008

• Prabhudas D. Vachhani v. State Of Gujarat Thr' Secretary

  Record only

  SCA/24816/2006·29 Dec 2008

• Super Star Industries v. State Of Gujarat Thr' Its Secretary

  Record only

  SCA/19725/2006·29 Dec 2008

• Chetanbhai Patel v. The State Of Gujarat Thro' Secretary

  Record only

  SCA/4950/2007·29 Dec 2008

• Anilkumar Premprakash Maheshwari v. The State Of Gujarat Thro' Secretary

  Record only

  SCA/4747/2007·29 Dec 2008

• Jyotiben Shaileshbhai Patel v. The State Of Gujarat Thro'Secretary

  Record only

  SCA/25391/2006·29 Dec 2008

• Maganbhai Lakhabhai Patel v. The State Of Gujarat Thro'Secretary

  Record only

  SCA/24864/2006·29 Dec 2008

• Sandip Shantilal Mehta v. State Of Gujarat Thr' Secretary

  Record only

  SCA/24798/2006·29 Dec 2008

• Deepak H. Kanani v. State Of Gujarat Thro'Secretary

  Record only

  SCA/4748/2007·29 Dec 2008

• Arvindbhai Ukabhai Rachhadia v. The State Of Gujarat Thro' Secretary

  Record only

  SCA/25028/2006·29 Dec 2008

• Pannaben Kanaiyalal Bathiya v. The State Of Gujarat Thro' Secretary

  Record only

  SCA/4750/2007·29 Dec 2008

• Haji Iqbal Haji Usman Sabuwala v. State Of Gujarat Thr' Secretary

  Record only

  SCA/5318/2007·29 Dec 2008

• Ashok Haridas Kanani v. State Of Gujarat Thro'Secretary

  Record only

  SCA/4752/2007·29 Dec 2008

• Murlidhar Industries v. The State Of Gujarat

  Record only

  SCA/25017/2006·29 Dec 2008

• Upesh Hasmukhlal Thakkar v. State Of Gujarat Thr' Secretary

  Record only

  SCA/23718/2006·29 Dec 2008

• Pravinbhai Hiralal Patel v. State Of Gujarat Thr' Secretary

  Record only

  SCA/23699/2006·29 Dec 2008

• Rohitkumar Somabhai Patel v. State Of Gujarat Thr' Secretary

  Record only

  SCA/5589/2007·29 Dec 2008

• Sudhaben B.Shah v. State Of Gujarat Thr' Secretary

  Record only

  SCA/24867/2006·29 Dec 2008

• Rajivkumar Harivadan Pathak v. State Of Gujarat Thr' Secretary

  Record only

  SCA/25379/2006·29 Dec 2008

• Nimeshchandra Kishorechandra Agarwal v. The State Of Gujarat Thro' Secretary

  Record only

  SCA/25027/2006·29 Dec 2008

• Rashikkumar B. Bhalodia v. The State Of Gujarat Thro' Secretary

  Record only

  SCA/26585/2006·29 Dec 2008

• Pritamchandra M. Jain v. The State Of Gujarat Thro' Secretary

  Record only

  SCA/25381/2006·29 Dec 2008

• Darshanbhai Rameshbhai Nandani v. The State Of Gujarat Thro'Secretary

  Record only

  SCA/24810/2006·29 Dec 2008

• Haresh O. Mendapara v. The State Of Gujarat Thro'Secretary

  Record only

  SCA/26584/2006·29 Dec 2008

• Rajkumar J. Lathigara v. The State Of Gujarat Thro' Secretary

  Record only

  SCA/25025/2006·29 Dec 2008

• Komalben A.Patel v. The State Of Gujarat Thro' Secretary

  Record only

  SCA/24808/2006·29 Dec 2008

• Jagruti K. Patel v. The State Of Gujarat Thro' Secretary

  Record only

  SCA/25384/2006·29 Dec 2008

• Sureshbhai C. Khanpara v. The State Of Gujarat Thro'Secretary

  Record only

  SCA/24859/2006·29 Dec 2008

• Shree Madhav Proteins v. The State Of Gujarat

  Record only

  SCA/26577/2006·29 Dec 2008

• Kishorkumar Prabhudas Tanna v. State Of Gujarat Thr' Secretary

  Record only

  SCA/23720/2006·29 Dec 2008

• Chandrakant Babulal Patel v. The State Of Gujarat Thro' Secretary

  Record only

  SCA/25023/2006·29 Dec 2008

• Himanshu B.Pandya v. The State Of Gujarat Thro' Secretary

  Record only

  SCA/4749/2007·29 Dec 2008

• Bharat Foods Co-Operative LTD. v. State Of Gujarat

  Record only

  SCA/15730/2007·27 Jun 2008