Bharat Foods Co-Operative LTD. v. State Of Gujarat
- Court
- Gujarat High Court
- Case number
- SCA/15730/2007
- Date of judgment
- 27 Jun 2008
- Bench
- HONOURABLE THE CHIEF JUSTICE Y.R.MEENA,HONOURABLE MR. JUSTICE J.C.UPADHYAYA
- Petitioner
- BHARAT FOODS CO-OPERATIVE LTD.
- Respondent
- STATE OF GUJARAT
- CNR
- GJHC240236982007
Judgment text not available yet
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Reproduced from the public record of the Gujarat High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.