M/S Ayyappa Enterprises vs. Assistant Commissioner Of State Tax
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Cause title — parties, addresses and appearances
OFFICE NOTE 01. 30.10.2026 NJS,J & TCDS,J
Mr. G.Venkateswarlu, learned arguing counsel for the petitioner, appeared through online.
To enable Mr. S.A.V.Sai Kumar, learned Assistant Government Pleader for Commercial Tax, to secure written instructions in the matter, list on 02.11.2026 in the “cause list Motion Hearing”.
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TCDS,J Ksj
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