M. Sushelamma vs. The State Of Andhra Pradesh
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APHC010474292026
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI (Special Original Jurisdiction) [3331] TUESDAY, THE 15th DAY OF SEPTEMBER 2026 PRESENT THE HONOURABLE SRI JUSTICE SUBBA REDDY SATTI WRIT PETITION NO: 26234/2026 Between: M. Sushelamma ...PETITIONER AND The State Of Andhra Pradesh and Others ...RESPONDENT(S) Counsel for the Petitioner:
C.YELLAIAH Counsel for the Respondent(S):
GP FOR REVENUE
GP FOR REGISTRATION AND STAMPS The Court made the following:
At request of learned counsel for the petitioner to submit relevant citations, list the matter tomorrow in the Motion List.
____________________________
SUBBA REDDY SATTI, J PVD
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