Padu Paraja vs. The Commnr. Of CT And GST, Odisha, Cuttack

CONTC/4262/2022HC OrissaGSTCNR ODHC01042224202207 October 2026Bench: MR. JUSTICE BIRAJA PRASANNA SATAPATHY1 pages

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Cause title — parties, addresses and appearances
Page 1 of 1. IN THE HIGH COURT OF ORISSA AT CUTTACK CONTC No. 4262 of 2022 CNR No. ODHC010422242022 Padu Paraja ..... Petitioner None -versus- The Commnr. Of CT And GST, Odisha, Cuttack & Anr. ..... Opposite Parties Mr. P.K. Panda, ASC CORAM: THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY

ORDER 07.10.2026 Order No. 02

1.

This matter is taken up through hybrid mode.

2.

None appeared for the Petitioner when the matter was called.

3.

In view of the same, the Contempt Petition stands dismissed for non-prosecution.

(BIRAJA PRASANNA SATAPATHY)

Judge Sneha

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