Sachin Kumar Singh vs. Sales Tax Officer, Shibpur Charge & Ors
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S/L 74 27.07.2021 Court. No. 2 cm WPA 10898 of 2016 Sachin Kumar Singh Vs.
Sales Tax Officer, Sibpur Charge & Ors. (Through Video Conference)
Mr. Rajarshi Chatterjee …. For the Petitioner Mr.A. Roy Ld. GP Mr. S. Mukherjee Mr. D. Ghosh …. For the State Mr.
Rajarshi Chatterjee learned advocate appearing for the petitioner very fairly submits that this writ petition has become infructuous in view of the legislation of GST.
Accordingly, this writ petition being WPA No10898 of 2016 is dismissed as infructuous. (Md. Nizamuddin, J.)
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