Pradeep Kumar Agarwal vs. State Tax Officer(GST) Govt. Of W.B. & Ors

WPA/836/2019HC CalcuttaGSTCNR WBCHCA003808201901 February 2023Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY1 pages

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2023 Raiganj Range & Bureau of Investigation, Unit IV & Ors.

Mr. A. Ray, Ld. GP., Mr. T.M. Siddiqui, Mr. D. Ghosh, Mr. N. Chatterjee … For the State.

None appears for the petitioner and no accommodation has been sought.

Learned Advocates for the respondents are present.

This writ petition being WPA 836 of 2019 is dismissed for default. Interim order, if any, stands vacated. ( Md. Nizamuddin, J. )

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