M/S. Gap International Sourcing INDIA Private Limited vs. Assistant Commissioner, GST, Division-Malviya Nagar, GST Delhi South Commissionerate
Original PDF →W.P.(C)/2198/2025HC DelhiGSTCNR DLHC01008270202517 April 2025Bench: HON'BLE MS. JUSTICE PRATHIBA M. SINGH,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA1 pages
For Petitioner: Mr. Devashish Marwah and Mr. Yashowardhan Suri, AdvocatesFor Respondent: Mr. R. Ramachandran, SSC with Mr. Prateek Dhir, Advocate (Mob. 9868211477)
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IN THE HIGH COURT OF DELHI AT NEW DELHI
+
W.P.(C) 2198/2025
M/S. GAP INTERNATIONAL SOURCING INDIA PRIVATE
LIMITED
.....Petitioner
Through:
Mr.
Devashish
Marwah
and
Mr.
Yashowardhan Suri, Advocates.
versus
ASSISTANT COMMISSIONER, GST,
DIVISION-MALVIYA NAGAR, GST DELHI
SOUTH COMMISSIONERATE
.....Respondent
Through:
Mr. R. Ramachandran, SSC with Mr.
Prateek
Dhir,
Advocate
(Mob.
9868211477).
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
O R D E R % 17.04.2025
1.
This hearing has been done through hybrid mode.
2.
Ld. Counsel for the Petitioner submits that he has been instructed to withdraw the present writ petition.
3.
Accordingly, the writ petition is dismissed as withdrawn. PRATHIBA M. SINGH, J RAJNEESH KUMAR GUPTA, J APRIL 17, 2025/MR/ss This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/07/2025 at 21:18:42
Reproduced from the public record of the Delhi High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.