Uday Lal Bhat vs. State Of Rajasthan

CW/4510/2020HC RajasthanGSTCNR RJHC01021985202017 August 2022Bench: SANDEEP MEHTA,KULDEEP MATHUR1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 4510/2020 Uday Lal Bhat, Aged About 44 Years, Proprietor M/s Laxmi Enterprises, First, Near Gaurav Complex Rana Sanga Bazar, Chittorgarh, Rajasthan. ----Petitioner Versus

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State Of Rajasthan, Through The Commissioner Gst, Jaipur.

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Deputy Commissioner Circle Chittoregarh, Ac/cto Ward Bhilwara, Rajasthan.

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Deputy/assistant Commissioner, Circle-Anti-Evasion, Bhilwara, Rajasthan. ----Respondents For Petitioner(s) : Mr. Shreyansh Bhandawat For Respondent(s) : Mr. Hemant Dutt HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR Order 17/08/2022 As prayed by learned counsel Shri Bhandawat, the instant writ petition is disposed of as withdrawn. (KULDEEP MATHUR),J (SANDEEP MEHTA),J 190-/Devesh/-

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