Sher Ali Khan vs. Commissioner
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[2023/RJJD/009646] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 3956/2023 Sher Ali Khan S/o Hasin Khan Pathan, Aged About 47 Years, Proprietor Bharat Enterprises, R/o Sowara Ka Dungra Sagwara, District Dungarpur Rajasthan - 314025. ----Petitioner Versus
Commissioner, Commercial Taxes And State Gst, Kar Bhawan, Ambedkar Circle, C-Sheme, Bhawani Singh Rd, Jaipur, Rajasthan 302005
Assistant Commissioner, State Tax, Circle - Dungarpur, Ward - Iii Headquarter, Sagwara, Rajasthan. ----Respondents For Petitioner(s) : Mr. Sharad Kothari For Respondent(s) : Mr. Mukul Singhvi HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 12/04/2023 Learned counsel for the petitioner wants to withdraw the instant writ petition. Hence, the instant writ petition is dismissed as withdrawn. (PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J 20-AjaySingh/-
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