Shankarlal Jograj Rajpurohit vs. Commissioner, Commercial Taxes And State GST
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[2023/RJJD/010739] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 4743/2023 Shankarlal Jograj Rajpurohit S/o Jograj, Aged About 49 Years, Proprietor Of Shrinath Imperial Pink Stone R/o S/o Joga Raj Rupaniyo Ka Vas, Odwara, Jalore, Rajasthan, 343042 ----Petitioner Versus
Commissioner, Commercial Taxes And State Gst, Kara Bhawan, Ambedkar Circle, C-Scheme, Bhawani Singh Rd, Jaipur Rajasthan 302005
Assistant Commissioner, Circle Jalore, Ward - Ii ----Respondents For Petitioner(s) : Mr. Sharad Kothari. For Respondent(s) : HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 19/04/2023 Learned counsel for the petitioner wants to withdraw the present petition. Consequently, the instant petition is dismissed as withdrawn. All pending applications stand disposed of. (PRAVEER BHATNAGAR),J. (DR.PUSHPENDRA SINGH BHATI), J. 27-Jitender
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