Bhanwar Singh Shekhawat vs. Commissioner

CW/3644/2023HC RajasthanGSTCNR RJHC01015908202321 April 2023Bench: ARUN BHANSALI,RAJENDRA PRAKASH SONI1 pages

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[2023/RJJD/011373] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 3644/2023 Bhanwar Singh Shekhawat S/o Bhadur Singh, Aged About 72 Years, Proprietor Aaditya Stones, R/o Jalore, Rajasthan - 343001 ----Petitioner Versus

1.

Commissioner, Commercial Taxes And State GST, Kar Bhawan, Ambedkar Circle, C-Sheme, Bhawani Singh Rd, Jaipur, Rajasthan 302005

2.

Assistant Commissioner, Circle - Jalore, Ward - I, Rajasthan. ----Respondents For Petitioner(s) : Mr. Sharad Kothari For Respondent(s) : Mr. Hemant Dutt HON'BLE MR. JUSTICE ARUN BHANSALI HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI Order 21/04/2023

1.

Learned counsel for the petitioner seeks withdrawal of the writ petition.

2.

In view of the submissions made, the petition filed by the petitioner is dismissed as withdrawn.

(RAJENDRA PRAKASH SONI),J (ARUN BHANSALI),J 9-Payal/-

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