M/S Prudent Agribusiness Private Limited vs. Union Of INDIA
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[2025:RJ-JP:13428-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 9997/2023 M/s Prudent Agribusiness Private Limited, Through Authorised Signatory Pawan Kumar, G-2 Plot No. 176, Golden Raisal, Bhrigu Marg, Bani Park, Jaipur, Rajasthan ----Petitioner Versus Union Of India, Through Dy. Commissioner Central Goods And Service Tax, Division-C, Jaipur. ----Respondent For Petitioner(s) : Mr. K.K. Pandit For Respondent(s) : Mr. Ajay Shukla with Mr. Raghav Sharma HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE MANEESH SHARMA Order 25/03/2025 In view of the circular No.237/31/2024-GST dated 15.10.2024 learned counsel for the petitioner seeks permission to withdraw the writ petition.
The petition is dismissed as withdrawn. (MANEESH SHARMA),J (AVNEESH JHINGAN),J Deepa/49
Reproduced from the public record of the Rajasthan High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.