Cause title — parties, addresses and appearances
HIGH COURT FOR THE STATE OF TELANGANA AT HYDERABAD
(Special Original Jurisdiction)
PRESENT
THE HONOURABLE SRI JUSTICE SUJOY PAUL
AND
THE HONOURABLE SRIJUSTICE NAMAVARAPU RAJESHWAR RAO
[ 3411 ]
...PETITIONER
Between:
AND
1
M/s. United Transport, Rep. by its Proprietor Sri. Venkata Ram Reddy Ramidi,
S/o. Late R.Bal Reddy, Aged 54 years, Occ. Business, R/o. H.No.12-5-331114,
Flat No. 405, Shalina-Residency, Road No.6, Vijayapuri, Tarnaka, Hyderabad
- 500017.
The Central Board Of lndirect Taxes and Customs, Department of Revenue,
Ministry of Finance, Government of lndia. Rep. by its Chairman.
The Superintendent of Central Tax, O/o. The Superintendent' Central Tax,
Central Excise and Service Mettuguda Range, 2nd Floor, Elegant Edifice, 34-
118/2. NR, Ramanthapur, Hyderabad - 500013.
M/s. MGB Motor and Auto Agencies P\d. Ltd , Having its office at 2-2612' Opp.
Vasanthnagar Gate, Hydemagar, Kukatpally, Hyderabad - 500072.
...RESPONDENTS
Petition under Article 226 of lhe Constitution of lndia praying that in the
circumstances stated in the affidavit filed therewith, the High Court may be
pleased to issue a writ order, or direction more particularly one in the nature of
writ Mandamus declaring the action of the 2nd respondent in issuing the Show
cause Notice vide o.c.No.8112024, dated 1210412024 and further action in not
dropping / withdrawing the proceedings against the petitioner, inspite of
petitioner submitting his explanation, dated 3110712024 and submitting the GST
lnvoices as highly illegal, arbitrary and in contravention to the provisions of the
lncome Tax Act, 1961 , consequently direct the 2nd respondent to drop i withdraw
the proceedings against the petitioner, by taking immediate nec-'essary action
against the 3rd respondent based on the GST lnvoices submitted by the
z
J
MONDAY, THE NINETEENTH DAY OF AUGUST
TWO THOUSAND AND TWENTY FOUR
WRIT PETITION NO: 22092 OF 2024
petitioner vide GST lnvoice No.183300146/R, dated 31t03t2oig and GST Invoice
No. 18330010'1 , dated 0310912018.
lA NO: 1 OF 2024
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
direct the 2nd respondent to resume the GSTR No. 36ACepR1550G2ZD,
pertaining to the petitioner, pending disposal of the writ petation.
lA NO: 2 OF 2024
Petition under Section 151 CPC praying that in the circumstances stated
in the affidavit filed in support of the petition, the High Court may be pleased to
grant interim suspension of the impugned Show Cause Notice vide
C.C.No.81/2024, dated 12104t2024, issued by the 2nd respondent, pending
disposal of the writ petition.
The Court made the following: ORDER Counsel for the Petitioner: M/s. K.ANNAPURNA REDDY Counsel for the Respondent No.1 & 2: M/s. PRAVALIKA, REp. FOR SRI DOMINIC FERNANDES, Sr. SC FOR CBIC
THE HONOURABLE SRI JUSTICE SUJOY PAUL AND THE HONOURABLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO WRJT PETITION No.22O92 of 2o24 ORDER (per Hon'ble SP,J) Ms. K.Annapurna Reddy, learned counsel, appea-rs for the petitioner and Ms.Pravalika, learned counsel representing Sri Dominic Fernandes, learned Senior Standing Counsel for CBIC, appears for respondent Nos. 1 and 2. 2. During the course of hearing, learned counsei for the parties agreed that this petition may be disposed of directing the oflicia-l respondents to take a decision (if not already taken) on the show cause notice, dated L2.O4.2O24, by considering the petitioner's reply, if any, expeditiously, preferably, within three u'eeks from today.
3.With the aforesaid and u'ithout expressing any opinion on the merits of the case, this writ petition is disposed of. No costs. As a sequel, miscellaneous petitions pending, if any, shall stand closed. N. SRI ARI ASSISTANT REGIS RAR ,// SECTION O FICER To, 1 2 4 E BSR GJP 3 The Chairman, Central Board Of lndirect Taxes and Customs' Department of R;;"-";, M.i;try of Finance, Government of lndia The Superintendent of Central Tax, O/o The- suggrintendent' C-e1!al T^a1' c"it[iE"r'"iJE'r"d bJ*il"'i'iJitugli,i" n!19e-2nd'Floor, Elesant Edifice, 3-4- 118/2. NR. Ramanthapur. Hyderabad - 50UU1J One CC to M/s. K.ANNAPURNA REDDY, Advocate [OPUC] One CC to SRI DOMINIC FERNANDES, Sr' SC FOR CBIC IOPUC] Two CD CoPies /// I \ I
HIGH COURT DATED: 1910812024 WP.No.22092 of 2424 WITHOUT COSTS /:i J \..? \\*\ 22 EtT Zffi :r-rr' 7p ORDER DISPOSING OF THE WRIT PETITION, 7fm.+;1t\ zit ,"',il ./
