Pran Nath v. State

Court: Himachal Pradesh High Court
Case number: CWP/1089/2006
Date of judgment: 8 Mar 2007
Bench: HONOURABLE THE CHIEF JUSTICE A.M. KHANWILKAR,HONOURABLE MR. JUSTICE SANJAY KAROL
Petitioner: PRAN NATH
Respondent: STATE
CNR: HPHC010043472006

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