Excise Taxation Commr. v. Ms Superior Carbonate Chemicals

Court: Himachal Pradesh High Court
Case number: STR/2/2008
Date of judgment: 8 Sept 2011
Bench: HONOURABLE MR. JUSTICE DEV DARSHAN SUD,HONRABLE MR. JUSTICE R.B. MISRA
Petitioner: EXCISE TAXATION COMMR.
Respondent: MS SUPERIOR CARBONATE CHEMICALS
CNR: HPHC010037122008

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