Ms Tarna Treads Kedarpur v. State

Court: Himachal Pradesh High Court
Case number: CWP/4069/2011
Date of judgment: 27 Feb 2012
Bench: HONOURABLE MR. JUSTICE SANJAY KAROL,HONRABLE MR. JUSTICE R.B. MISRA
Petitioner: MS TARNA TREADS KEDARPUR
Respondent: STATE
CNR: HPHC010068182011

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Himachal Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.