Ms Subhash Chand Gian Chand v. The Appellate Authority-Cum-Dy. Excise And Taxation Commisssioner (Cz)
- Court
- Himachal Pradesh High Court
- Case number
- STR/4001/2013
- Date of judgment
- 21 Aug 2023
- Bench
- HONOURABLE THE CHIEF JUSTICE MAMIDANNA SATYA RATNA SRI RAMACHANDRA RAO,HON'BLE MR. JUSTICE AJAY MOHAN GOEL
- Petitioner
- MS SUBHASH CHAND GIAN CHAND
- Respondent
- THE APPELLATE AUTHORITY-CUM-DY. EXCISE AND TAXATION COMMISSSIONER (CZ)
- CNR
- HPHC010259062013
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Reproduced from the public record of the Himachal Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.