M/S Kec International LTD. v. Chief Engineer System And Operatn.Wing
- Court
- High Court of Jammu and Kashmir and Ladakh
- Case number
- AA/16/2013
- Date of judgment
- 14 Nov 2013
- Bench
- HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR
- Petitioner
- M/S KEC INTERNATIONAL LTD.
- Respondent
- CHIEF ENGINEER SYSTEM AND OPERATN.WING
- CNR
- JKHC020031242013
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