M/S Power Grid Corporation Of INDIA LTD v. Assessing Authority Sales Tax Circle D Jammu
- Court
- High Court of Jammu and Kashmir and Ladakh
- Case number
- STR/6/2022
- Date of judgment
- 28 Apr 2023
- Bench
- HON'BLE MR. JUSTICE SANJEEV KUMAR,HON'BLE MR. JUSTICE RAJESH SEKHRI
- Petitioner
- M/S POWER GRID CORPORATION OF INDIA LTD
- Respondent
- ASSESSING AUTHORITY SALES TAX CIRCLE D JAMMU
- CNR
- JKHC020045802022
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Reproduced from the public record of the High Court of Jammu and Kashmir and Ladakh. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.