Mihir Kumar Das & Ors v. State Of West Bengal & Ors

Court: Calcutta High Court
Case number: MAT/759/2018
Date of judgment: 22 Jul 2022
Bench: HON'BLE JUSTICE SUBRATA TALUKDAR,HONBLE JUSTICE ANANDA KUMAR MUKHERJEE
Petitioner: MIHIR KUMAR DAS & ORS
Respondent: STATE OF WEST BENGAL & ORS
CNR: WBCHCA0287422018

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