M/S Kec-Delco-Varaha (Jv) v. East Central Railways
- Court
- Patna High Court
- Case number
- CWJC/11117/2023
- Date of judgment
- 13 Sept 2024
- Bench
- MR. JUSTICE A. ABHISHEK REDDY
- Petitioner
- M/s KEC-DELCO-VARAHA (JV)
- Respondent
- East Central Railways
- CNR
- BRHC010719532023
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Reproduced from the public record of the Patna High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.