M/S Universal Pipes P LTD. v. The State Of Assam And 3 Ors
- Court
- Gauhati High Court
- Case number
- WA/393/2010
- Date of judgment
- 16 Mar 2011
- Petitioner
- M/S UNIVERSAL PIPES P LTD.,
- Respondent
- THE STATE OF ASSAM and 3 ORS,
- CNR
- GAHC010178612010
Judgment text not available yet
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