M/S D.W.D.Pharmaceutical LTD. And Anr v. The Commissioner Of Taxes And Ors
- Court
- Gauhati High Court
- Case number
- WP(C)/6982/2004
- Date of judgment
- 31 Mar 2011
- Petitioner
- M/S D.W.D.PHARMACEUTICAL LTD. AND ANR
- Respondent
- THE COMMISSIONER OF TAXES AND ORS
- CNR
- GAHC010186292004
Judgment text not available yet
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Reproduced from the public record of the Gauhati High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.