M/S D.W.D.Pharmaceutical LTD. And Anr v. The Commissioner Of Taxes And Ors

Court
Gauhati High Court
Case number
WP(C)/6982/2004
Date of judgment
31 Mar 2011
Petitioner
M/S D.W.D.PHARMACEUTICAL LTD. AND ANR
Respondent
THE COMMISSIONER OF TAXES AND ORS
CNR
GAHC010186292004

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