Harbans Singh & Sons v. The Commissioner Of Tade & Tax
- Court
- Delhi High Court
- Case number
- ST.APPL./96/2014
- Date of judgment
- 11 Dec 2015
- Bench
- HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
- Petitioner
- HARBANS SINGH & SONS
- Respondent
- THE COMMISSIONER OF TADE & TAX
- CNR
- DLHC012295302014
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Reproduced from the public record of the Delhi High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.